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Allahabad HC Constitutes Committee to Enquire Treatment Given to Justice V. K. Srivastava - (13 May 2021)

CIVIL

Allahabad High Court has constituted a Fact-finding committee to conduct an enquiry into the treatment administered to late Justice Virendra Kumar Srivastava, who succumbed to the COVID-19 virus last month, and submit the report to the Court within two weeks.

Tags : ALLAHABAD HIGH COURT   TREATMENT GIVEN TO JUSTICE V. K. SRIVASTAVA  

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