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Karnataka HC Directs State to Consider Suggestions Made by Inquiry Panel on Oxygen Shortage - (13 May 2021)

CIVIL

Karnataka High Court has directed the State Government to consider the suggestions made by the committee of Karnataka State Legal Service Authority, headed by retired judge A N Venugopal Gowda, in its fact finding report submitted to the court in relation to the incident of 24 people dying at a hospital in Chamarajanagar district due to shortage of Oxygen.

Tags : KARNATAKA HIGH COURT   INQUIRY PANEL ON OXYGEN SHORTAGE  

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