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Karnataka HC Directs Filing Report of Probe in Alleged Scam to Allocation of Hospital Beds - (13 May 2021)

CRIMINAL

Karnataka High Court has directed the Joint Commissioner of Police (Crime) Sandeep Patil to file a report of the investigation carried out in the two first information reports (FIR) filed to probe the alleged the scam related to allocation of hospital beds to COVID patients in Bangalore.

Tags : KARNATAKA HIGH COURT   ALLOCATION OF HOSPITAL BEDS  

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