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Kerala HC Stays CBFC Certification of Malayalam Film 'Aquarium' - (13 May 2021)

MEDIA AND COMMUNICATION

Kerala High Court has stayed for two weeks the certification granted to Malayalam Film 'Aquarium' slated to be released on an Over-The-Top Platform (OTT) 'Saina Top Play' in a plea by a nun alleging that the film was hurtful to religious sentiments.

Tags : KERALA HIGH COURT   CBFC CERTIFICATION OF MALAYALAM FILM 'AQUARIUM'  

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