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Karnataka HC Directs State to Come Out with Action Plan for Handling Third Possible Wave of Covid 19 - (13 May 2021)

CIVIL

Karnataka High Court has directed the State Government to in two weeks time come out with an action plan and vision statement dealing with state of preparedness for dealing with third possible wave of Covid-19.

Tags : KARNATAKA HIGH COURT   HANDLING THIRD POSSIBLE WAVE OF COVID 19  

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