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Delhi Court Grants Bail to 4 Accused in Delhi Oxygen Concentrators Hoarding Case - (13 May 2021)

CRIMINAL

Delhi Court has granted bail to 4 accused persons including Matrix Limited CEO Gaurav Khanna and others namely Satish Sethi, Gaurav Suri and Vikrant arrested in connection with the Oxygen Hoarding case, subject to furnishing of a personal bond of Rs. 50,000 each and a surety of like amount.

Tags : DELHI COURT   DELHI OXYGEN CONCENTRATORS HOARDING CASE  

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