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Supreme Court Postpones Advocate-On-Record Examination Due to COVID19 - (13 May 2021)

CIVIL

Supreme Court has postponed the Advocate-on-Record Examination, which was scheduled to be held from 8th June to 13th June, 2021, citing surge in the number of COVID19 cases in the Country. Fresh dates of the exam will be announced later. The last date for submission of application forms for the exam has also been extended to 30th June, 2021 till 05: 00 P.M.

Tags : SUPREME COURT   ADVOCATE-ON-RECORD EXAMINATION  

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