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Bombay HC: No Politicians, Ministers to Hold Public Function Till Lockdown Restrictions Lifted - (13 May 2021)

CIVIL

Bombay High Court has ordered that no politician, Minister or people’s representative will hold any public function till the lockdown restrictions are lifted, after it was brought to its notice that Maharashtra’s Cabinet Minister for Employment Guarantee & Horticulture, Sandipanrao Bhumre, held a series of public functions recently in his constituency in Paithan where people gathered in large numbers and most of them, including the Minister himself, did not follow COVID-19 hygiene protocols.

Tags : BOMBAY HIGH COURT   PUBLIC FUNCTIONS  

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