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Allahabad High Court Asks Centre About Policy for Vaccination of Physically Disabled - (12 May 2021)

CIVIL

Allahabad High Court has asked the Central Government to come out with a plan for inoculation of physically challenged persons, who cannot visit the vaccination centres, against the Covid-19 virus. The Court has also asked the Centre and the State to devise a plan for vaccination of such persons under the age group of 18-45 years, who cannot possibly register themselves for vaccination on the COWIN App.

Tags : ALLAHABAD HIGH COURT   POLICY FOR VACCINATION OF PHYSICALLY DISABLED  

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