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Manipur HC Refuses to Issue Directions for Procurement of Medical Oxygen in State - (12 May 2021)

CIVIL

Manipur High Court has refused to issue directions for procurement/ supply of medical Oxygen in the State, saying that it would be inappropriate to issue directions in that regard when the Supreme Court has already taken note of the matter and has constituted a National Task Force to formulate a methodology for scientific allocation of liquid medical oxygen to all the States and Union Territories.

Tags : MANIPUR HIGH COURT   PROCUREMENT OF MEDICAL OXYGEN IN STATE  

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