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Allahabad High Court Stays Coercive Action Against Lucknow's Sun Hospital - (12 May 2021)

CIVIL

Allahabad High Court has directed that no coercive measures shall be taken against Lucknow's Sun Hospital and its staff pursuant to a First Information Report lodged for allegedly raising "false rumours" about oxygen shortage.

Tags : ALLAHABAD HIGH COURT   SUN HOSPITAL  

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