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Hyderabad High Court Orders Govt. to Produce All Records on Rohith’s Suicide Case - (12 Feb 2016)

Hyderabad High Court has ordered Telangana Home Department to produce all records pertaining to suicide of research scholar Rohith Vemula of Hyderabad Central University (HCU), by February 17.

Tags : HYDERABAD HIGH COURT   TELANGANA HOME DEPARTMENT  

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