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Karnataka HC Directs State to Place on Record Roadmap for Covid Vaccination - (12 May 2021)

CIVIL

Karnataka High Court has directed the state government to place on record a road map by 13th May, 2021 on how it proposes to provide vaccination to everyone in the state, including those who are yet to receive second dose of vaccine.

Tags : KARNATAKA HIGH COURT   ROADMAP FOR COVID VACCINATION  

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