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Delhi Court Refuses to Grant Interim Relief Protection to Navneet Kalra - (12 May 2021)

CRIMINAL

Delhi Court has refused to grant interim relief or protection against arrest in the anticipatory bail plea filed by businessman Navneet Kalra accused in connection to the oxygen concentrators hoarding case and sent the case to the District Judge for deciding jurisdiction of the matter.

Tags : DELHI COURT   OXYGEN CONCENTRATOR HOARDING CASE  

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