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Delhi HC Disposes of Plea Seeking Conversion of Open Spaces to Set Up Vaccination Centres - (12 May 2021)

CIVIL

Delhi High Court has disposed of the plea by directing the Government to treat the plea as representation, dealing with a plea seeking direction to Union of India and Delhi Government seeking conversion of open spaces to set-up drive-in vaccination centres in Delhi.

Tags : DELHI HIGH COURT   CONVERSION OF OPEN SPACES TO SET UP VACCINATION CENTRES  

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