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Rajasthan HC Seeks Response on Plea Seeking Ayurveda Medical Treatment for Asaram Bapu - (12 May 2021)

CRIMINAL

Rajasthan High Court has sought response from the State Government on a petition seeking Ayurveda medical treatment for Asaram Bapu who is lodged in Jodhpur's Central Jail in connection to a sexual assault case.

Tags : RAJASTHAN HIGH COURT   AYURVEDA MEDICAL TREATMENT FOR ASARAM BAPU  

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