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Delhi HC Pulls Up JNU for Not Reacting Timely Over Increase in Covid Cases - (12 May 2021)

CIVIL

Delhi High Court has pulled up the Jawaharlal Nehru University (JNU) for not reacting with "swiftness and alacrity" as COVID cases continue to rise in a plea filed by students and teachers seeking a COVID care centre as well as oxygen production facilities to be set up within the campus.

Tags : DELHI HIGH COURT   INCREASE IN COVID CASES  

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