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SEBI Notifies New Disclosure Norms on Business Responsibility and Sustainability Reporting - (12 May 2021)

CAPITAL MARKET

Security and Exchange Board of India (SEBI) has notified the new disclosure norms pertaining to Business responsibility and sustainability reporting by listed entities. SEBI has decided to introduce new reporting requirements on ESG parameters called the Business Responsibility and Sustainability Report (BRSR).

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   BUSINESS RESPONSIBILITY AND SUSTAINABILITY REPORTING  

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