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Kerala High Court Asks State Government to Respond on Stock Details of Vaccines - (12 May 2021)

CIVIL

Kerala High Court has asked the State government to inform the court whether the stock details of the COVID-19 vaccines could be posted on the COVID-19 Jagratha portal of the State. The Court has passed the directive when a public interest litigation seeking a directive to disclose the available stock of vaccines with the Central government came up for hearing.

Tags : KERALA HIGH COURT   STOCK DETAILS OF VACCINES  

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