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Gujarat HC Directs Government to Find Out Persons Accountable for Hospital Fire - (12 May 2021)

CIVIL

Gujarat High Court has directed the Government to find out who is accountable for the fire at Bharuch’s Patel Welfare Hospital, in which 18 persons including Covid patients and nurses, lost their lives on the night of 30th April, 2021.

Tags : GUJARAT HIGH COURT   HOSPITAL FIRE INCIDENT  

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