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Bombay HC Directs State to Hand Over Idle Manufacturing Unit to Biovit for Producing Covaxin - (11 May 2021)

CIVIL

Bombay High Court has allowed Biovit Pvt Ltd, an associate company of Bharat Biotech, to take possession of a ready to use vaccine manufacturing facility in Maharashtra's Pune District to produce the Covid-19 vaccine - 'Covaxin.' The Court has allowed Biovit's interim application in a petition challenging the Forest Department's decision to disallow them from re-starting a manufacturing unit on forest land.

Tags : BOMBAY HIGH COURT   BIOVIT PVT. LTD   PRODUCTION OF COVAXIN  

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