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Gauhati High Court Extends Interim Orders Till June 1 - (11 May 2021)

CIVIL

Gauhati High Court has extended the interim orders passed by it, its outlying Benches and other subordinate Courts and Tribunals till 1st June, 2021, given the restricted functioning of Courts amid the second wave of Covid-19.

Tags : GAUHATI HIGH COURT   EXTENSION OF INTERIM ORDERS  

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