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Calcutta HC Directs State to File Affidavit in Plea Regarding Surge of Covid Cases - (11 May 2021)

CIVIL

Calcutta High Court has directed the State Government to file an affidavit disclosing the exact state of affairs as well as the facilities, medicines, infrastructure, and the vaccination drive already started within the State in a plea filed in connection with the surge in the Covid19 cases within the State during the Assembly Elections.

Tags : CALCUTTA HIGH COURT   SURGE OF COVID CASES DURING ASSEMBLY ELECTIONS  

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