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J&K HC Asks Govt. to Screen Teachers with ‘Tuck Shop’ Degrees - (12 Feb 2016)

J&K High Court has directed Government to identify and conduct screening test of only those Rehbar-e-Taleem (ReT) teachers who had obtained degrees through distance mode from institutions termed as “tuck shops” by the court.

Tags : J&K HIGH COURT   TUCK SHOP  

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