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Delhi HC Issues Notice in Plea Seeking Ex Gratia Payment to Families of Judicial Officers - (10 May 2021)

CIVIL

Delhi High Court has issued notice to GNCTD, Department of Finance, GNCTD, Department of Home Affairs, Delhi Secretariat, Department of Law and Justice, Delhi and Delhi High Court through its Registrar General in a plea seeking ex gratia payment to the kith and kin of judicial officers and members of the court staff in tune of Rs. 1 Crore and 50 Lakhs respectively who have lost their lives due to Covid 19 virus.

Tags : DELHI HIGH COURT   EX GRATIA PAYMENT TO FAMILIES OF JUDICIAL OFFICERS  

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