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Delhi HC: In Medical Field, HOD Ought to Know Nature of Sickness and Treatment - (10 May 2021)

LAW OF MEDICINE

Delhi High Court has held that in the medical field, Head of Department and the Director of a medical institution ought to know the nature of sickness and treatment of the patient keeping in view the welfare of the patient.

Tags : DELHI HIGH COURT   NATURE OF SICKNESS AND TREATMENT  

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