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Delhi HC Interim Grants Bail to Pinjra Tod Activist Natasha Narwal to Perform Last Rites of Father - (10 May 2021)

CRIMINAL

Delhi High Court has granted three weeks' interim bail to Pinjra Tod activist Natasha Narwal, to enable her to perform the last rites of her father who passed away in Rohtak last night. The Court has noted that there is nobody else in the family to perform the cremation and last rites and that her father's body is waiting in the hospital to be accepted.

Tags : DELHI HIGH COURT   NATASHA NARWAL  

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