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SC Directs Centre to Strictly Observe Direction of Providing 700MT of Medical Oxygen to NCT Delhi - (10 May 2021)

CIVIL

Supreme Court has directed the Centre to strictly observe its earlier direction of providing 700 MT of medical oxygen to the National Capital Territory of Delhi on a daily basis and affirmed that there shall be no reduction in the allocation and availability of medical oxygen.

Tags : SUPREME COURT   PROVISION OF MEDICAL OXYGEN  

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