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SC Directs Authorities to Consider Concerns of Inmates for Protection from Covid - (10 May 2021)

CIVIL

Supreme Court has asked the authorities to be considerate to concerns of inmates in relation to extraordinary cases of prisoners who might not be willing to be released from prisons during Covid in view of their social background and the fear of becoming victims of the deadly virus.

Tags : SUPREME COURT   CONCERNS OF INMATES FOR PROTECTION FROM COVID  

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