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Rajasthan HC Urges Committee to Deal with Supply of Oxygen and Essential Medicines - (10 May 2021)

CIVIL

Rajasthan High Court has urged the High Power Committee, constituted by the Central Government to deal with the supply of Oxygen and essential medicines to all States during the pandemic, to allot more Oxygen and Remdesivir injections to Rajasthan.

Tags : RAJASTHAN HIGH COURT   SUPPLY OF OXYGEN AND ESSENTIAL MEDICINES  

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