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Jharkhand HC Issues Directions for Release of Oxygen Cylinders Lying in Judicial Custody - (10 May 2021)

CIVIL

Jharkhand High Court has issued an order for utilization of Oxygen cylinders which are lying in judicial custody in different districts in connection with various cases for the purpose of treating COVID-affected persons.

Tags : JHARKHAND HIGH COURT   RELEASE OF OXYGEN CYLINDERS  

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