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Ministry of Health and family Welfare Revises National Policy for Admission of COVID Patients - (10 May 2021)

CIVIL

Union Ministry of Health and Family Welfare has revised the National Policy For Admission of COVID Patients to various categories of COVID facilities. The Health Ministry has called this move a 'patient-centric measure', which aims to ensure a prompt, effective, and comprehensive treatment of patients suffering from COVID-19.

Tags : UNION MINISTRY OF HEALTH AND FAMILY WELFARE   NATIONAL POLICY FOR ADMISSION OF COVID PATIENTS  

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