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Jharkhand High Court Warns Agency Investigating Black Marketing of Life Saving Drugs - (10 May 2021)

CIVIL

Jharkhand High Court has warned the concerned officers, entrusted with curbing black marketing of medicines during Covid-19, from protecting any influential person involved in such illegal activities, stating that the Court was displeased with the investigation being conducted in this regard.

Tags : JHARKHAND HIGH COURT   BLACK MARKETING OF LIFE SAVING DRUGS  

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