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Patna HC Seeks State's Response on Availability of Medicines, Oxygen Cylinders and Black Marketing - (10 May 2021)

CIVIL

Patna High Court has sought response of the State Government on the aspect of availability of Covid medicines, oxygen cylinders in rural areas especially in the district hospitals and also about the incidents of black marketing in the State.

Tags : PATNA HIGH COURT   AVAILABILITY OF MEDICINES   OXYGEN CYLINDERS AND BLACK MARKETING  

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