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MP HC: Any Practicing Advocates May Apply for Passes for Visiting Office - (10 May 2021)

CIVIL

Madhya Pradesh High Court has directed that any practicing advocate located anywhere in any district headquarters of the State may apply for passes for visiting office from the residence and vice versa, during the ongoing lockdown/Corona curfew.

Tags : MADHYA PRADESH HIGH COURT   APPLY FOR PASSES FOR VISITING OFFICE  

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