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Tripura HC Takes Suo Moto Cognizance of Suicide of Woman After Display of Intimate Video - (10 May 2021)

CRIMINAL

Tripura High Court has taken suo moto cognizance of a news item published in print and electronic media claiming that the video recording of a young married lady in an extremely intimate and compromising position with a man was shown in public and unable to bear the insults and humiliation, she committed suicide.

Tags : TRIPURA HIGH COURT   SUICIDE OF WOMAN AFTER DISPLAY OF INTIMATE VIDEO  

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