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Allahabad High Court Asks UP Govt to Take Expeditious Steps for Vaccine Procurement - (10 May 2021)

CIVIL

Allahabad High Court has asked the Uttar Pradesh Government regarding steps taken by it to ensure sufficient availability of Covid-19 vaccine in the State so as to inoculate its population within 3-4 months. The Court has directed the State Government to apprise the Court as to how it plans to procure vaccines from global market in an expeditious manner for said purpose.

Tags : ALLAHABAD HIGH COURT   STEPS FOR VACCINE PROCUREMENT  

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