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P&H HC Directs Govt to Consider Reorientation of Oxygen Supply from Various Plants - (10 May 2021)

CIVIL

Punjab and Haryana High Court has directed the Government of India to consider reorientation of oxygen supply from various plants in a manner that the allocated quantity reaches States before the already allocated quota is exhausted.

Tags : PUNJAB AND HARYANA HIGH COURT   OXYGEN SUPPLY FROM VARIOUS PLANTS  

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