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Rajasthan HC Issues Notice to Centre, State on Plea Against Differential Pricing of Covid Vaccine - (10 May 2021)

CIVIL

Rajasthan High Court has issued notice to the Central and the State Government on a Public Interest Litigation seeking implementation of 'One Nation, One Price' policy with respect to Covid-19 vaccine.

Tags : RAJASTHAN HIGH COURT   DIFFERENTIAL PRICING OF COVID VACCINE  

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