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Calcutta HC Seeks Details Regarding Law and Order Situation in State - (10 May 2021)

CRIMINAL

Calcutta High Court has sought the details regarding the latest status of the law and order situation in the State, dealing with a public interest petition raising the issue regarding violence which took place in the State after the Assembly Elections, 2021.

Tags : CALCUTTA HIGH COURT   LAW AND ORDER SITUATION IN STATE  

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