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Delhi High Court Issues Notice in Plea Seeking Free of Cost Vaccination - (10 May 2021)

CIVIL

Delhi High Court has issued notice to Union of India through Ministry of Health, Ministry of Education and the Government of National Capital Territory of Delhi in a plea seeking directions to provide free of cost vaccination to students of class Xth and XIIth appearing in their board examinations in an offline mode.

Tags : DELHI HIGH COURT   FREE OF COST VACCINATION  

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