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SC Clarifies Centre to Continue Supply 700MT of Liquid Medical Oxygen to Delhi - (07 May 2021)

CIVIL

Supreme Court has clarified that it wants Central Government to continue supplying 700 MT of liquid medical oxygen to Delhi on a daily basis until further orders. The Court has told Solicitor General Tushar Mehta that an order to that effect has been passed.

Tags : SUPREME COURT   SUPPLY OF LIQUID MEDICAL OXYGEN  

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