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Delhi HC Calls for High Level meeting for Assessing Demand for Tocilizumab in India - (07 May 2021)

CIVIL

Delhi High Court has called for a high level meeting for assessing the demand for Tocilizumab in India and also to discuss the modalities for import and supply of the drug as per the expected demand and further logistics for its placing orders.

Tags : DELHI HIGH COURT   DEMAND FOR TOCILIZUMAB IN INDIA  

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