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Gauhati HC Asks Assam Govt to Consider Caretakers of Juvenile Centre as Frontline Warriors - (07 May 2021)

CIVIL

Gauhati High Court has asked the Assam Government to consider caretakers of Juvenile Centres as "frontline warriors" and thereby, vaccinate them for their safety and also for the safety of the juveniles.

Tags : GAUHATI HIGH COURT   CARETAKERS OF JUVENILE CENTRE  

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