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MP HC Asks Centre to Ensure Supply of Required Number of Vaccination Doses - (07 May 2021)

CIVIL

Madhya Pradesh High Court has asked the Central Government to ensure supply of required number of vaccination doses to the State at the earlier in order to "apprehend the third covid wave" by ensuring timely vaccination of people falling in both groups i.e. 18 to 48 years and 45 years and above. The Court also directed the Director General of Police, MP to "constitute special teams in major cities" to take stern action against all black marketers of Remdesivir and other covid 19 drugs.

Tags : MADHYA PRADESH HIGH COURT   REQUIRED NUMBER OF VACCINATION DOSES  

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