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Bombay HC Asks on Publicising of Alternatives of Imported Drugs Used for Treatment of Covid-19 - (07 May 2021)

CIVIL

Bombay High Court has asked why the Union and State Government didn't publicise alternatives to imported drugs used for treating Covid-19 patients, stating that the reasons to popularise foreign medicines are obvious, but if alternatives are available, why not use local medicines.

Tags : BOMBAY HIGH COURT   ALTERNATIVES OF IMPORTED DRUGS USED FOR TREATMENT OF COVID-19  

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