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Delhi HC Enquires on Conducting of Breath Analyzer Test for Safety of Pilots - (07 May 2021)

CIVIL

Delhi High Court has asked the Director General Medical Services (Air) to submit a report as to whether the breath analyzer test can be conducted in an open area with mobile electrical connectivity so that the spread of Covid 19 through suspended aerosols in confined rooms can be avoided for safety of pilots, ATCs and cabin crew of airlines.

Tags : DELHI HIGH COURT   CONDUCTING OF BREATH ANALYZER TEST  

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