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Delhi HC Enquires Over Regulation of Ambulance Charges and Cremation Charges - (07 May 2021)

CIVIL

Delhi High Court has asked the Delhi Government to consider regulating ambulance charges and the rates of cremation/ burial of those who have died due to Covid-19. The Court has passed the order on a Public Interest Litigation filed by NGO Distress Management Collective, directing the Government to consider the PIL as a representation.

Tags : DELHI HIGH COURT   REGULATION OF AMBULANCE CHARGES AND CREMATION CHARGES  

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