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Bombay High Court Grants Bail to Accused Vikram Bhave in Dabholkar Murder Case - (07 May 2021)

CRIMINAL

Bombay High Court has granted bail to Vikram Bhave accused in the 2013 murder of rationalist Narendra Dabholkar, observing that Central Bureau of Investigation's evidence against him is not enough to conclude that the allegations are prima facie true. The Court has observed that CBI could not have relied solely on the confessional statement by co-accused Sharad Kalaskar given to the Karnataka SIT in journalist-activist Gauri Lankesh's murder case.

Tags : BOMBAY HIGH COURT DABHOLKAR MURDER CASE

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