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Delhi HC Directs Delhi Govt to Provide Medical Facilities to Covid-19 Patients - (07 May 2021)

CIVIL

Delhi High Court has directed the Delhi Government to provide medical facilities to all the persons suffering from Covid-19 in the national capital. The Court has also stated that patients requiring facilities with regards to hospitalization, medication or ICU with or without ventilator must be provided with the same.

Tags : DELHI HIGH COURT   MEDICAL FACILITIES TO COVID-19 PATIENTS  

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